Apsrtc vs Dasari Krishnaiah Another
2024 Latest Caselaw 877 AP

Citation : 2024 Latest Caselaw 877 AP
Judgement Date : 1 February, 2024

Andhra Pradesh High Court - Amravati

Apsrtc vs Dasari Krishnaiah Another on 1 February, 2024

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.3048 OF 2016

                         PROCEEDING SHEET

Sl.                                                          OFFICE
      DATE                      ORDER
No.                                                           NOTE
04. 01.02.2024 AVRB,J:

                   Heard the arguments of Sri M.Solomon
              Raju, learned counsel for the appellant and
              Sri Subba Rao Jandhyam, learned counsel for
              the respondent No.1.

List the matter on 22.04.2024, for pronouncement of judgment.

_________ AVRB,J

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