Sri Malla Venkata Rao vs Smt. Pedapati Kalyani
2022 Latest Caselaw 7307 AP

Citation : 2022 Latest Caselaw 7307 AP
Judgement Date : 22 September, 2022

Andhra Pradesh High Court - Amravati

Sri Malla Venkata Rao vs Smt. Pedapati Kalyani on 22 September, 2022

                   HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. C.R.P. 1109 of 2009

                          PROCEEDING SHEET

Sl.
No       DATE                                                     OFFICE
                                    ORDER

NOTE

05.09.2022 BVLNC, J

At the request of both sides list on 13.10.2022 as a 'last chance' and the petitioner is directed to produce copies of attachment before judgment order and the order making it absolute while disposing the suit.

Post on 13.10.2022.

___________ BVLNC, J dvsn

Download the LatestLaws.com Mobile App