Smt. Panyam Neelavathi Nelamma vs Gantem Jagadeesh Kumar
2022 Latest Caselaw 7219 AP

Citation : 2022 Latest Caselaw 7219 AP
Judgement Date : 19 September, 2022

Andhra Pradesh High Court - Amravati

Smt. Panyam Neelavathi Nelamma vs Gantem Jagadeesh Kumar on 19 September, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: S.A.No.712 of 2018

                             PROCEEDING SHEET

Sl.                                                                       OFFICE
                                       ORDER

No DATE NOTE

64. 19.09.2022 Dr. VRKS, J Learned counsel for appellant Sri V.V.N.Narasimham and for respondent, party- in-person Sri Gantem Jagadeesh Kumar are in attendance and completely argued the second appeal.

Arguments are concluded.

Judgment reserved.

_____________ Dr. VRKS, J

Ivd

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