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Manavelti Guruprasad, vs The State Of A.P.,
2022 Latest Caselaw 7216 AP

Citation : 2022 Latest Caselaw 7216 AP
Judgement Date : 19 September, 2022

Andhra Pradesh High Court - Amravati
Manavelti Guruprasad, vs The State Of A.P., on 19 September, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Crl.A.Nos.451 & 452 of 2015

PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

13. 19.09.2022 MGR,J & TMR,J:

Heard the learned counsel.

Reserved for Judgment.

_________ MGR,J

_________ TMR,J anr

 
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