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The District Cooperative Central ... vs The Controlling Authority Under ...
2022 Latest Caselaw 7138 AP

Citation : 2022 Latest Caselaw 7138 AP
Judgement Date : 16 September, 2022

Andhra Pradesh High Court - Amravati

The District Cooperative Central ... vs The Controlling Authority Under ... on 16 September, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 13203 of 2011

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

21. 16.09.2022 RNT, J

"Separate judgment is passed dismissing the writ petition."

_________ RNT, J Dsr

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