Moturi Butchi Babu vs Padavala Bhaskara Rao
2022 Latest Caselaw 7132 AP

                                   1



      THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

                  SECOND APPEAL No.699 OF 2008

JUDGMENT:

Learned counsel Mr.V.Padmanabha Rao, counsel for

appellant/D.2 represented that sole appellant is died but he could not

get information with regard to legal representatives of deceased

appellant due to that he could not file petition to add legal

representatives. Learned counsel represented that he will take

necessary steps whenever he get information with regard to legal

representatives of deceased appellant. As sole appellant is died and his

legal representatives not brought on record, the appeal is dismissed as

abated. No order as to costs.

Consequently, miscellaneous petitions pending if any, shall stand

closed.

__________________________ JUSTICE BANDARU SYAMSUNDER Date :16.09.2022 chb

THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

S.A.No.699 of 2008

Date : 16.09.2022

chb