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K.Govindeppa Naidu vs Munesty Chetty
2022 Latest Caselaw 7092 AP

Citation : 2022 Latest Caselaw 7092 AP
Judgement Date : 15 September, 2022

Andhra Pradesh High Court - Amravati

K.Govindeppa Naidu vs Munesty Chetty on 15 September, 2022

                                    1



      THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

                   SECOND APPEAL No.329 OF 2001

JUDGMENT:

There is no representation for appellants though the matter is

listed under the caption of dismissal.

Learned counsel Ms.S.V.Bhuvaneswari, represented on behalf of

Mr.S.V.Muni Reddy, learned counsel for the respondents. As there is no

representation for the appellants, the appeal is dismissed for default

with costs.

Consequently, miscellaneous petitions pending if any, shall stand

closed.

__________________________ JUSTICE BANDARU SYAMSUNDER Date :15.09.2022 chb

THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

S.A.No.329 of 2001

Date : 15.09.2022

chb

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