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Chitluru Sreelakshmi 3 Others vs N.Vijay Kumar Another
2022 Latest Caselaw 7030 AP

Citation : 2022 Latest Caselaw 7030 AP
Judgement Date : 14 September, 2022

Andhra Pradesh High Court - Amravati

Chitluru Sreelakshmi 3 Others vs N.Vijay Kumar Another on 14 September, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Main Case : M.A.C.M.A.No.2644 of 2011

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE DUPPALA VENKATA RAMANA, J

08. 14.09.2022 Heard both sides.

The matter is reserved for judgment.

_______________________________ DUPPALA VENKATA RAMANA, J Dinesh

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