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Learned Counsel On Both Sides Are ... vs Unknown
2022 Latest Caselaw 6664 AP

Citation : 2022 Latest Caselaw 6664 AP
Judgement Date : 9 September, 2022

Andhra Pradesh High Court - Amravati

Learned Counsel On Both Sides Are ... vs Unknown on 9 September, 2022

      THE HONOURABLE JUSTICE DR V R K KRUPA SAGAR

               SECOND APPEAL NO.319 of 2012


JUDGMENT:-

      Learned counsel on both sides are in attendance and

submitted that both parties i.e., the appellant and respondent No.2

died and respondent No.1 also died long time ago. Therefore, the

appeal stands abated and may be dismissed.

Accordingly, recording the same, Second Appeal is dismissed

as abated. There shall be no order as to costs.

Miscellaneous Applications, if any, pending in this Second

Appeal shall stand closed.

____________________________ JUSTICE DR V R K KRUPA SAGAR

Date: 09.09.2022 SKB

THE HONOURABLE JUSTICE DR V R K KRUPA SAGAR

SECOND APPEAL NO.319 of 2012 09.09.2022

SKB

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Learned Counsel On Both Sides Are ... vs Unknown
2022 Latest Caselaw 6664 AP

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Learned Counsel On Both Sides Are ... vs Unknown2022 Latest Caselaw 6664 AP

LatestLaws Partner Event : MAIMS

Learned Counsel On Both Sides Are ... vs Unknown
2022 Latest Caselaw 6664 AP