The United India Insurance Co. ... vs Vajja Sesharatham And 5 Others
2022 Latest Caselaw 8010 AP

Citation : 2022 Latest Caselaw 8010 AP
Judgement Date : 20 October, 2022

Andhra Pradesh High Court - Amravati

The United India Insurance Co. ... vs Vajja Sesharatham And 5 Others on 20 October, 2022

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 1199 of 2016

                           PROCEEDING SHEET

 Sl.
 No       DATE                                               OFFICE
                                   ORDER

NOTE

10. 20.10.2022 BVLNC, J

Heard the learned counsel for Appellant and R-4.

Judgment reserved.

___________ BVLNC, J psk

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