Dudekula Mohammad Umarmukthar vs Ntr University Of Health ...
2022 Latest Caselaw 7982 AP

   THE HON'BLE SRI JUSTICE K. SURESH REDDY

               Writ Petition.No.30638 of 2022


ORDER:-


       This writ petition is filed seeking the following relief:-

       "Writ order or direction more particularly one in the nature

Writ of Mandamus to declare the action of the Respondents 1 and 2 in

conducting the digital evaluation process contrary to the principles

laid down in Dr.P.Kishore Kumar Vs. State of A.P. 2016(6) ALT 408

and Dr.J.Kiran Kumar and others Vs. State of A.P. 2017 (6) ALT 213

in respect of petitioner's Second year MBBS Course Examinations

held in the month of May-June 2022 and not furnishing copies of the

petitioner's answer scripts (for failed subjects) as illegal, arbitrary and

consequently direct the respondents 1 & 2 to evaluate the petitioner's

answer scripts strictly in adherence to the above stated Judgments of

this Court..

2. Heard Sri Kotha Rama Mohan Rao, learned counsel for

the petitioner and Sri G.Vijay Kumar, learned Standing Counsel

appearing for the respondents-University.

3. When the matter is taken up for hearing, learned

counsel for the petitioner as well as learned Standing Counsel

appearing for the respondents-University represented that the issue

raised in the present Writ petition is squarely covered by a Common

Order of this Court in Writ Petition Nos.16086 of 2022 and batch,

dated 21.09.2022.

4. In that view of the matter, this Writ Petition is

disposed of in terms of common order, dated 21.09.2022, in Writ

Petition Nos. 16086 of 2022 and batch. The Registry is directed to

annex a copy of the Common Order, dated 21.09.2022 in Writ

Petition Nos.16086 of 2022 and batch to this order.

5. Miscellaneous petitions, pending consideration, if any,

in the Writ Petition shall stand closed in consequence. No order as

to costs.

________________ K. SURESH REDDY, J

19th day of October, 2022.

RPD

HON'BLE SRI JUSTICE K. SURESH REDDY

Writ Petition.No.30638 of 2022

Dated : 19.10.2022

rpd