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Proceeding Sheet vs Unknown
2022 Latest Caselaw 7980 AP

Citation : 2022 Latest Caselaw 7980 AP
Judgement Date : 19 October, 2022

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 19 October, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.522 of 2009

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

11) 19.10.2022 AVRB, J :

Heard the arguments of Sri Challa Srinivasa Reddy, learned counsel for the appellant and Sri.Y.Jagadeeshwar Rao, learned counsel representing learned Public Prosecutor.

Reserved for judgment.

________ AVRB,J

SAB

 
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