At Request Of Learned Counsel For vs Unknown
2022 Latest Caselaw 7931 AP

                   HIGH COURT OF ANDHRA PRADESH

     MAIN CASE No.: Criminal Appeal No.940 of 2007

                           PROCEEDING SHEET

S.
No     DATE                         ORDER


14   18.10.2022 AVRB, J

                      Heard the arguments of Sri A.Hari Prasad
                Reddy, learned counsel for respondent.

Reserved for Judgment.

___________ AVRB, J GRL HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: CRP.No.1826 of 2019

PROCEEDING SHEET

S.

No     DATE                             ORDER


9    14.10.2022 Dr.VRKS,J

At request of learned counsel for petitioner, who alone is in attendance, adjourn on 17-10-2022.

___________ Dr.VRKS,J

GRL GRL