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Kollipura Appa Rao Died vs Chirapa Appa Rao Died
2022 Latest Caselaw 7827 AP

Citation : 2022 Latest Caselaw 7827 AP
Judgement Date : 13 October, 2022

Andhra Pradesh High Court - Amravati

Kollipura Appa Rao Died vs Chirapa Appa Rao Died on 13 October, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: S.A.No.448 of 2001

Sl. DATE OFFICE ORDER NOTE No

13-10-2022 BSS,J

I have heard both sides. For pronouncement of judgment, call on 14.11.2022.

_____ BSS,J Rns PROCEEDING SHEET

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