Lokavarapu Chittinaidu vs Ch Ramakrishna Kumar
2022 Latest Caselaw 7823 AP

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.CRP.No.5711 of 2015

                     PROCEEDING SHEET

Sl.    DATE                            ORDER                             OFFICE
No.                                                                       NOTE
2   13-10-2022

BSS, J

There is no representation for Revision petitioner.

On verification of E-courts website pertaining to Prl.Senior Civil judge, Gajuwaka which shows that main suit O.S.No.73 of 2013 is decreed on merits by the Trial court vide judgment dated 15-02-2019.

Hence, to hear learned counsel for Revision petitioner to know whether any lis survives to adjudicate in the present Civil Revision petition.

List the case on 20.10.2022.

________ BSS, J GRL