Alla Konda Reddy 4 Others vs B.Venkata Subba Reddy 5 Others
2022 Latest Caselaw 9209 AP

Citation : 2022 Latest Caselaw 9209 AP
Judgement Date : 30 November, 2022

Andhra Pradesh High Court - Amravati

Alla Konda Reddy 4 Others vs B.Venkata Subba Reddy 5 Others on 30 November, 2022

Bench: B Syamsunder

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No :S.A.No.180 of 2002
                             PROCEEDING SHEET
SL.     DATE                            ORDER                            OFFICE
NO.                                                                      NOTE
      30.11.2022 BSS,J
                         I have heard learned senior counsel for the
                Appellants Mr.Y.Srinivasa Murthy.
                         None appeared for the respondents/plaintiffs.

List the case on 08.12.2022 under the caption "For pronouncement Judgment".

______ BSS,J Chb

SL. DATE ORDER OFFICE NO. NOTE

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