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Kandarpa Rama Krishna Died 3 ... vs Kandarpa Vasudeva Rao Died 9 ...
2022 Latest Caselaw 9207 AP

Citation : 2022 Latest Caselaw 9207 AP
Judgement Date : 30 November, 2022

Andhra Pradesh High Court - Amravati

Kandarpa Rama Krishna Died 3 ... vs Kandarpa Vasudeva Rao Died 9 ... on 30 November, 2022

Bench: Dr V Sagar

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Second Appeal Nos.910 of 2011 & 258 of 2013

PROCEEDING SHEET

S.

No DATE ORDER

30.11.2022 Dr.VRKS,J

Learned counsel on both sides are in attendance.

Heard arguments in continuation. Arguments concluded. However, since requested by the learned counsels certain legal authorities to be submitted. Learned counsels are at liberty to file legal authorities after due notice to opposite learned counsel.

Judgment Reserved.

____________ Dr.VRKS, J KLNS

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