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M/S. Ruchi Soya Industries Ltd., vs Nerella Venkata Suresh,
2022 Latest Caselaw 9206 AP

Citation : 2022 Latest Caselaw 9206 AP
Judgement Date : 30 November, 2022

Andhra Pradesh High Court - Amravati

M/S. Ruchi Soya Industries Ltd., vs Nerella Venkata Suresh, on 30 November, 2022

Bench: Dr V Sagar

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: S.A.No.103 of 2012

PROCEEDING SHEET

S.

No DATE ORDER

30.11.2022 Dr.VRKS,J

Learned counsel on both sides are in attendance and heard substantial question raised in this appeal.

Learned counsel on both sides submitted arguments.

Judgment Reserved.

____________ Dr.VRKS, J KLNS

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