Panda Venkata Rao Died 3 Othrs vs Padyala Venugopala Prasad, ...
2022 Latest Caselaw 8908 AP

Citation : 2022 Latest Caselaw 8908 AP
Judgement Date : 21 November, 2022

Andhra Pradesh High Court - Amravati

Panda Venkata Rao Died 3 Othrs vs Padyala Venugopala Prasad, ... on 21 November, 2022

                    HIGH COURT OF ANDHRA PRADESH

                      MAIN CASE No. C.R.P. 442 of 2013

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                         OFFICE
                                        ORDER

NOTE

15. 21.11.2022 BVLNC, J

Counsel for revision petitioner present. No representation for the respondent inspite of listing the matter under the caption 'for orders'. Hence, reserved for judgment.

___________ BVLNC, J

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