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Yarlagadda Srinivasaro, Others, vs The State Of Ap Rep By Its Pp Hyd.,
2022 Latest Caselaw 8656 AP

Citation : 2022 Latest Caselaw 8656 AP
Judgement Date : 10 November, 2022

Andhra Pradesh High Court - Amravati

Yarlagadda Srinivasaro, Others, vs The State Of Ap Rep By Its Pp Hyd., on 10 November, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Criminal Appeal No.1597 of 2006

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

19) 10.11.2022 AVRB, J

Head the further arguments of Sri Narasimha Rao Gudiseva, learned counsel for the appellants and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

Learned counsel for the appellants relied upon the citations 11 in number.

Reserved for judgment.

________ AVRB,J PGR

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