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The State Of Ap Rep By Its Spl Pp ... vs Sri Juthiga Murali Krishna, ...
2022 Latest Caselaw 8580 AP

Citation : 2022 Latest Caselaw 8580 AP
Judgement Date : 8 November, 2022

Andhra Pradesh High Court - Amravati
The State Of Ap Rep By Its Spl Pp ... vs Sri Juthiga Murali Krishna, ... on 8 November, 2022
        HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                CRIMINAL APPEAL No.1016 OF 2007

                       PROCEEDING SHEET

Sl.                                                               OFFICE
        DATE                          ORDER
No.                                                                NOTE
10.   08.11.2022 AVRB, J:

                       Heard the arguments of Ms.Mounika,
                 learned    counsel    representing   for   the
                 respondents.

Reserved for judgment.

____________ AVRB, J Chd

 
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