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Surapu Yedu Kondala Reddy vs Sri Naidu Datheswara Rao
2022 Latest Caselaw 8365 AP

Citation : 2022 Latest Caselaw 8365 AP
Judgement Date : 4 November, 2022

Andhra Pradesh High Court - Amravati

Surapu Yedu Kondala Reddy vs Sri Naidu Datheswara Rao on 4 November, 2022

           THE HON'BLE SRI JUSTICE VUTUKURU SRINIVAS

                   APPEAL SUIT No.13 of 2009


JUDGMENT:

None represented the appellant, though the matter is listed

under the caption 'for dismissal'.

2. Learned counsel for the respondent is present.

3. Since there is no representation for the appellant, in spite

of posting this matter under the caption 'for dismissal' and also on

earlier occasions, there was no representation for the appellant,

this Appeal Suit is dismissed for non-prosecution. No costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand closed.

__________________ VUTUKURU SRINIVAS, J Date: 04.11.2022

krs

THE HON'BLE SRI JUSTICE VUTUKURU SRINIVAS

APPEAL SUIT No.13 of 2009

DATE: 04.11.2022

Krs

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