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Peddichetty Srinivasulu vs Nagireddy Kalyani
2022 Latest Caselaw 8253 AP

Citation : 2022 Latest Caselaw 8253 AP
Judgement Date : 1 November, 2022

Andhra Pradesh High Court - Amravati

Peddichetty Srinivasulu vs Nagireddy Kalyani on 1 November, 2022

  THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

       CIVIL MISCELLANEOUS APPEAL No.119 OF 2022

JUDGMENT:

Smt. Ch.Varalakhmi, learned counsel representing Sri

P.S.P.Suresh Kumar, learned counsel for the appellant, submits

that the dispute in the present Civil Miscellaneous Appeal is

settled out of the Court and the appeal has become infructuous

and the same is endorsed on the bundle.

Recording the above submission, this Civil Miscellaneous

Appeal is dismissed as infructuous. There shall be no order as

to costs of the appeal.

As a sequel, interlocutory applications pending, if any, in

this appeal shall stand closed.

________________________________________ JUSTICE TARLADA RAJASEKHAR RAO Date: 01.11.2022 siva

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

CIVIL MISCELLANEOUS APPEAL No.119 OF 2022

Date: 01.11.2022

siva

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