Edi Tulasi Ratnam, Krishna Dist. vs Prl. Secy., M.A. U.D. Dept. Ano.
2022 Latest Caselaw 8250 AP

Citation : 2022 Latest Caselaw 8250 AP
Judgement Date : 1 November, 2022

Andhra Pradesh High Court - Amravati

Edi Tulasi Ratnam, Krishna Dist. vs Prl. Secy., M.A. U.D. Dept. Ano. on 1 November, 2022

       HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No:W.P.No.1307 of 2016
                         PROCEEDING SHEET
Sl.                                                                     OFFICE
      DATE         ORDER
No                                                                      NOTE.
                   RNT,J
                        The   Writ Petition   is disposed of    (vide
5     01.11.2022

separate Judgment) ________ RNT,J SCS

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