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Shoda Ratnachari vs Canara Bank
2022 Latest Caselaw 2332 AP

Citation : 2022 Latest Caselaw 2332 AP
Judgement Date : 4 May, 2022

Andhra Pradesh High Court - Amravati

Shoda Ratnachari vs Canara Bank on 4 May, 2022

        HON'BLE SRI JUSTICE SUBBA REDDY SATTI

APPEAL SUIT No.735 of 2005

JUDGMENT:-

In pursuance of the letter 24.01.2022, filed in the

Registry, learned counsel for the appellant seeks permission to

withdrawn this criminal petition.

Permission is accorded.

Accordingly, the Criminal Petition stands dismissed as

withdrawn.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

_______________________________ JUSTICE SUBBA REDDY SATTI Date : 04.05.2022

IKN

HON'BLE SRI JUSTICE SUBBA REDDY SATTI

APPEAL NO. 735 OF 2005

04.05.2022

ikn

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