Rao And Others vs . State Of Andhra Pradesh
2022 Latest Caselaw 2331 AP

              HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                          MAIN CASE No.W.P.No.13353 of 2022
                                    PROCEEDING SHEET

Sl.                                                                            Office
                                               ORDER

No      DATE                                                                   Note
1     04.05.2022 RRR, J

The learned Government Pleader seeks time to obtain instructions and file counter.

Post on 22.06.2022.

In view of the Judgment of a learned Single Judge of this Court in Kuchipudi Ramamohana Rao and others vs. State of Andhra Pradesh and others1., there shall be an interim direction as prayed for.

________ RRR, J RJS

2021 (1) ALD 18 (AP)