Tuesday, 09, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Unknown vs High Court Of Andhra Pradesh :: ...
2022 Latest Caselaw 2330 AP

Citation : 2022 Latest Caselaw 2330 AP
Judgement Date : 4 May, 2022

Andhra Pradesh High Court - Amravati
Unknown vs High Court Of Andhra Pradesh :: ... on 4 May, 2022
       HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: C.R.P No.344 of 2022

                        PROCEEDING SHEET

SL.    DATE                                ORDER                              OFFICE
NO.                                                                            NOTE
 5.   04.05.2022 NJS, J

                         Despite    service      of    notice   on     the
                 respondents, none entered appearance.

Considering the submissions made, there shall be interim stay of the Judgment and Decree in C.M.A.No.6 of 2019 dated 03.02.2022 on the file of the Court of the Additional Chief Metropolitan Magistrate-cum-Senior Civil Judge, Gannavaram, Krishna District till 08.07.2022.

List this matter on 04.07.2022.

______ NJS, J IS

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter