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CRLRC/211/2013
2022 Latest Caselaw 1583 AP

Citation : 2022 Latest Caselaw 1583 AP
Judgement Date : 30 March, 2022

Andhra Pradesh High Court - Amravati
CRLRC/211/2013 on 30 March, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE No.: Crl.R.C.No.211 of 2013

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

7. 30.03.2022 TRR, J Transferred Post on 01.04.2022 under the caption "for to I/O folder Judgment". before correction

_______ TRR, J EPS

 
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