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M/S. Suncity Rocks Private ... vs The Assistant Director Of Mines ...
2022 Latest Caselaw 1538 AP

Citation : 2022 Latest Caselaw 1538 AP
Judgement Date : 28 March, 2022

Andhra Pradesh High Court - Amravati
M/S. Suncity Rocks Private ... vs The Assistant Director Of Mines ... on 28 March, 2022
Bench: R Raghunandan Rao
              HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                           MAIN CASE No.W.P.No.7606 of 2022
                                     PROCEEDING SHEET

Sl.No     DATE                                                                Office
                                              ORDER

Note 28.03.2022 RRR, J

Sri G. Rama Gopal, learned counsel for the petitioner seeks time to place the judgments to the effect that alternative remedy of appeal is not an effective alternative remedy in the present case.

Post on 01.04.2022 in motion list.

_________ RRR, J Js.

 
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