M/S.United India Insurance Co Ltd vs Yarramasu Srinivasa Rao Anr
2022 Latest Caselaw 1532 AP

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                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

       CASE No.: M.A.C.M.As.No.1913 of 2006 and 2204 of 2005

                                 PROCEEDING SHEET

Sl.                                                                         OFFICE
                                           ORDER

No       DATE                                                                NOTE

06)   28.03.2022    G.RAMAKRISHNA PRASAD, J

Heard Sri Penumaka Venkata Rao, learned counsel for the appellant and Sri V.Padmanabha Rao, learned counsel for the respondents in MACMA No.1913 of 2006.

Judgment is reserved. Both the counsels are informed that they will file material or citations if any, which they are relying, within three days.

_______________________ G.RAMAKRISHNA PRASAD, J Rns