Rao Venkata Satya Ramana Rao vs V. Chanti Babu And 2 Others
2022 Latest Caselaw 1531 AP

Citation : 2022 Latest Caselaw 1531 AP
Judgement Date : 28 March, 2022

Andhra Pradesh High Court - Amravati

Rao Venkata Satya Ramana Rao vs V. Chanti Babu And 2 Others on 28 March, 2022

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

       CASE No.: M.A.C.M.A.No.2364 of 2005

                                 PROCEEDING SHEET

Sl.                                                                        OFFICE
                                          ORDER

No       DATE                                                               NOTE

      28.03.2022    G.RAMAKRISHNA PRASAD, J

Heard Sri Josyula Bhaskara Rao, learned counsel for the appellant and Smt. Manimma Medida, learned counsel for the third respondent - insurance company.

Judgment reserved.

________________________ G.RAMAKRISHNA PRASAD, J Rns

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