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S.T.Arasu vs R.K.Abdul Ghani
2022 Latest Caselaw 1529 AP

Citation : 2022 Latest Caselaw 1529 AP
Judgement Date : 28 March, 2022

Andhra Pradesh High Court - Amravati
S.T.Arasu vs R.K.Abdul Ghani on 28 March, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE NO: S.A.No.90 of 2022 PROCEEDING SHEET Sl.N Date ORDER OFFICE o. NOTE

28.03.2022 BSB, J I.A.No.1 of 2022

Sri K.Vijaya Raju, learned counsel representing Sri P.Ganga Rami Reddy, learned counsel for the appellant seeks time till 30.03.2022.

He further represented that the certified copy of the trial Court judgment and decree are filed in the Registry and therefore, I.A.No.1 of 2022 is infructuous. Accordingly, I.A.No.1 of 2022 is dismissed as infructuous.

_________________ B.S.BHANUMATHI,J

S.A.No.90 of 2022

Post the appeal on 30.03.2022.

_________________ B.S.BHANUMATHI,J

PNV

 
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