M. Khadharun Bee, Chittoor vs P.P., Hyd 5 Othrs
2022 Latest Caselaw 1472 AP

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Tr.Crl.P.No. 10 of 2015

                                  PROCEEDING SHEET

Sl.No                                                                        OFFICE
                                            ORDER

           DATE                                                               NOTE
 10     23.03.2022   NV, J

Learned counsel for the petitioner seeks time to ascertain the latest position regarding the CF No.1064/2010 on the file of the Special ST/SC Court Chittoor is still pending or judgment had been rendered by the Court below.

List the matter on 29.03.2022 for getting instructions.

_________ NV, J BSP