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B Lakshmi Devi vs The Superintending Engineer
2022 Latest Caselaw 1444 AP

Citation : 2022 Latest Caselaw 1444 AP
Judgement Date : 23 March, 2022

Andhra Pradesh High Court - Amravati
B Lakshmi Devi vs The Superintending Engineer on 23 March, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.13259 of 2021
                        PROCEEDING SHEET
Sl.                                                                OFFICE
      DATE         ORDER
No                                                                 NOTE.
                   RNT,J
08.   23.03.2022
                         The writ petition is disposed of (vide
                                                                     .

separate judgment).

________ RNT,J Gk

 
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