Vr Commodities Private Limited vs Norvic Shipping Asia Pte. Ltd.,
2022 Latest Caselaw 1440 AP

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               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                       MAIN CASE: ICOMAA. No.1 of 2022


                               PROCEEDINGS SHEET

Sl.     DATE                                    ORDER                                    OFFICE
                                                                                          NOTE
No.

3.    23.03.2022                        (Through physical mode)

                       Heard Mr. Sanjay Suraneni, learned counsel representing
                   Ms. Avanija Inuganti, learned counsel for the appellant.
                      Also   heard   Mr.   Amitava    Majumdar,    learned    counsel
                   representing M/s. Indus Law Firm, learned counsel appearing for
                   the respondent.

Reserved for Judgment.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

Nn