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Smt. Potta Bharathi vs Siruvuri Appala Narsimha Raju
2022 Latest Caselaw 1366 AP

Citation : 2022 Latest Caselaw 1366 AP
Judgement Date : 21 March, 2022

Andhra Pradesh High Court - Amravati
Smt. Potta Bharathi vs Siruvuri Appala Narsimha Raju on 21 March, 2022
    HIGH COURT OF ANDHRA PRADESH AT AMARAVATI


      HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH
                                 AND
      HON'BLE Mr. JUSTICE G.RAMAKRISHNA PRASAD


                APPEAL SUIT No.365 OF 2017
Smt. Potta Bharathi, W/o. Potta Simhadri Appala
Narasimha Murthy, Aged about 53 years,
Occ: House wife, R/o. Flat No.201,
R.R. Towers, Opp: K.G.H., O.P Gate,
Visakhapatnam, A.P.
                                    ... Appellant/ 1st Defendant

            Versus

1. Siruvuri Appala Narasimha Raju, S/o. Late Venkata
   Rama Raju, Aged about 75 years, R/o. D.No.12-1-20,
   Madhava Rao Naidu Road, Near Hotel Green Park,
   Waltair Main road, Visakhapatnam.
                                     ... Respondent/Plaintiff

2. Panchareddy Dasu, S/o. Late Narasaiah, Aged about 55 years, R/o. D.No.58-16-19, Gurajada Nagar, N.A.D. Kotha road, Visakhapatnam

3. Panchareddy Lakshmi, W/o. Dasu, Aged about 48 years, R/o. D.No.58-16-19, Gurajada Nagar, N.A.D. Kotha road, Visakhapatnam

4. Smt. Golivi Ratnam, W/o. Haranadh Rao, Aged about 43 years, R/o. Burza Mandal, Srikakulam District, at present residing at D.No.58-16-19, Gurajada Nagar, N.A.D. Kotha road, Visakhapatnam.

...Respondents/

Counsel for the Appellant : Mr. O. Manoher Reddy, Advocate

Counsel for the respondents : Mr. Ch. Shanmukha rao, Advocate

ORAL JUDGMENT Date: 21.03.2022 (Per Hon'ble Mr. Justice G. Ramakrishna Prasad)

Learned counsel for the appellant submits that in terms of

the Judgment dated 16.03.2022 passed by this Court in Appeal

Suit No.1001 in of 2018, this Appeal Suit has become infructuous

and hence, he seeks permission to withdraw the same.

2. Accordingly, the Appeal Suit stands dismissed as

withdrawn. No order as to costs.

3. Miscellaneous petitions, if any pending, also stand disposed

of.

________________________________ (AHSANUDDIN AMANULLAH, J)

_______________________________ (G.RAMAKRISHNA PRASAD, J) MP

HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH AND HON'BLE Mr. JUSTICE G.RAMAKRISHNA PRASAD

APPEAL SUIT No.365 OF 2017

Date : 21.03.2022

MP

 
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