Sidagam Sanjeev, vs Akula Venkata Lakshmi
2022 Latest Caselaw 1337 AP

Citation : 2022 Latest Caselaw 1337 AP
Judgement Date : 15 March, 2022

Andhra Pradesh High Court - Amravati

Sidagam Sanjeev, vs Akula Venkata Lakshmi on 15 March, 2022

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: Civil Revision Petition No.1319 of 2021

                      PROCEEDING SHEET

SL.    DATE                            ORDER                             OFFICE
NO.                                                                       NOTE
      15.03.2022 NJS, J

                             C.R.P.No.1319 of 2021

                       The matter requires consideration in the
                 light of the Judgments relied on by the learned
                 counsel   for   the   respondent    reported       in

2014 LawSuit (SC) 783 and 2017 LawSuit (SC) 704.

List the matter on 06.04.2022.

_____ NJS, J I.A.No.1 of 2021

There shall be interim stay of all further proceedings as prayed, till 06.04.2022.

_____ NJS, J IS

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