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CRP/281/2022
2022 Latest Caselaw 1262 AP

Citation : 2022 Latest Caselaw 1262 AP
Judgement Date : 10 March, 2022

Andhra Pradesh High Court - Amravati
CRP/281/2022 on 10 March, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE: CIVIL REVISION PETITION No.281 of 2022

PROCEEDING SHEET Sl OFFICE DATE ORDER No NOTE

3. 10.3.2022 NJS, J

C.R.P. No.281 of 2022

List the matter under the caption "For Judgment" on 14.3.2022.

_________ NJS, J vasu

 
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