Chinni Venkata Suresh Babu vs Oriental Fertiliser Company, ...
2022 Latest Caselaw 1240 AP

          HON'BLE SRI JUSTICE SUBBA REDDY SATTI

APPEAL SUIT No.85 OF 2001

JUDGMENT:-

The unsuccessful plaintiff filed the present appeal,

aggrieved by the decree and judgment, dated 30.03.2000 passed

in O.S.No.115 of 1989 on the file of learned Senior Civil Judge,

Nellore, Nellore District, whereby the trial Court dismissed the

suit.

When the matter is taken up for hearing, Ms. M. Anusha,

learned counsel representing Sri V. Parabrahma Sastri, learned

counsel for the appellant submitted that the matter was settled

out of Court.

Recording the above submission and as no cause survives

for adjudication, this appeal is closed. No order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

_______________________________ JUSTICE SUBBA REDDY SATTI Date : 09.03.2022

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HON'BLE SRI JUSTICE SUBBA REDDY SATTI

APPEAL SUIT No.85 of 2001 09.03.2022

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