Andhra Kabaddi Association ... vs Union Of India
2022 Latest Caselaw 1231 AP

       IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI



HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &

         HON'BLE MR. JUSTICE M. SATYANARAYANA MURTHY


            I.A.No.1 of 2022 in WRIT APPEAL No.29 of 2022
                                       and
                         WRIT APPEAL No.29 of 2022


                              (Through physical mode)

Andhra Kabaddi Association Regn.No.115/2010,
Rep. by its General Secretary,
V. Veeralankaiah, S/o. Veeraiah,
R/o. D.No.551/A, Santhinagar,
Guntakal, Anantapur District.
                                                        .. Appellant
       Versus

Union of India, Rep. by its Secretary,
Ministry of State IC Youth Affairs and Sports,
401-C Wing, Sastry Bhavan, New Delhi,
and others.
                                                        .. Respondents

Counsel for the appellant : Mr. Siva Nagarjuna Sidhadupu Counsel for respondent Nos.1&2 : Mr. Jupudi V.K. Yagnadutt Counsel for respondent No.3 : Mr. T.G.S. Srivatsava

ORAL JUDGMENT

Dt: 09.03.2022

(per Prashant Kumar Mishra, CJ)

On 19.01.2022, when the matter was taken up, no one appeared for

the appellant to press I.A.No.1 of 2022, which is an application filed for

dispensing with the filing of the certified copy of the order under appeal.

Therefore, the matter was directed to be posted on 20.01.2022 under the

caption 'for dismissal'. Thereafter, on 20.01.2022 and yet again on

15.02.2022, the matter has been adjourned at the instance of the learned

counsel for the appellant.

Today, when the matter is called, none appears for the appellant

despite the matter being listed under the caption 'for dismissal'. In these

circumstances, we have no other option but to dismiss this case for want of

prosecution.

Accordingly, I.A.No.1 of 2022 and the writ appeal are dismissed for

non-prosecution. No costs. Pending miscellaneous applications, if any, shall

also stand dismissed.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

IBL