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P.T.S.S.Hari Prasad Reddy vs The State Of Andhra Pradesh
2022 Latest Caselaw 1166 AP

Citation : 2022 Latest Caselaw 1166 AP
Judgement Date : 4 March, 2022

Andhra Pradesh High Court - Amravati
P.T.S.S.Hari Prasad Reddy vs The State Of Andhra Pradesh on 4 March, 2022
  
 

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(SPECIAL ORIGINAL JURISDICTION)
FRIDAY, THE FOURTH DAY OF MARCH,
TWO THOUSAND AND TWENTY TWO "
'PRESENT:
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
WRIT PETITION NC: 84898 OF 2022

Beiween:

POTS.S.Hari Prasad Reidy, S/o late Sri P Subrahmanyary Reddy, agad 45 ea
work! ing as Deputy Executive Enginger (A & BY Electrical presently warking CVD
APMSID G, Tirupathi, Rio H.Ne.S-85, Akkarmpalli Near Sree Hos soltal Road, Teupathi
Chittoor CH strict.

. Pettiener"

AND

1. The State of Andhra Prateah, rep by ds Principal Secretary, Transport Roads

and Buildings, Oepart ment, A ALP. Sacre staniat, Velagapudl, Guntur District,
2. The Engineerin-Chief (Admin), Roads & Buildings, MG Road, Viiayawada,
Krishna District.
The Denuly Engineerin-Chief, Roads & Sulidings, Adin, MG Road, Vilgyawada,
Krishna Olstrict.
4. St Ponnivass Rao, Deputy Exeoutive Engineer (R & 8) (Electrical presently

Working O/D in AP. Raj Shavan, Vif jayawada.

wb

on

_ Respondents

Petition under Article 226 o the Considution of India praying that in the
orcumstances sfated in the affidavit fled tharewit H, the High Gaurl may be pleased For
the reasons stated in the accompany) ng affidavit, # is hereby prayed thal this Hon'bia
Court may be pinased to iasue a Writ Order or Direction more pariicularly one in the
nature of Writ of Mandamus declare the impug aned reversion arders issued in
Memo. Noa 135o/Ser i Va01g-1, and promoting the 4° respondent vide Notification
No. t388/ Serlitt yoor8. 2, dated 21-2-2022, {Served on 26-2-2082) issued by the 2°
reapandent, as legal arbitrary, unwaranted and discrimination in violation of principles
of natural justios and without ¢ any reasons the impugned proosedings are contrary to the
judgment af this Hon'ble Courts nm WP No 244455 of 3020, dated 8-2-2021, and in clea

vinlation of Siatutary Rules Le, Rule 16th) and Rule 22 of AP. State and Subordinate
service Rules 7995, and set. side the sare, comgequ rently o Sivect the oe ondents fo
continue the petitioner in the gost of Deputy ENeculive Engineer (R & 8) (Electrical) by
hsing the samiority of the patil isner and 4" respondent in tars 'of R Rule Fath} of AP,
State and Subordinate Service Rules 1996.

 

ne

IANO: 1 OF 2022 ---"

PSteeenantans

Pefition under Section 15 POPC praying thal in the circumstances stated in the
affidavit fled In support of the writ petition, the High Court may be please ext fo stay al
further proceedings of the impupuned Mamo Ne qas8 fSerdi (y2018-1, dated:

2i.2.20e2 (gered on 26-2-2025) issued by the 3° respondent, nelu udi sing the reversian
of the peti toner, and further a ract ihe raspandenis fo sontinus the petitioner as Deputy
v ;

Executive Engineer (R&S) (Electrical), pencing disposal of WP.No 5489 of 2622, an the
Hie of the Nigh Court 7

The peldian corning on for hearing, upon perusing the Petition and the affidavit
fled in support thereof arc uson near ing the argumenis of Bri Ramalingeswara Rao
Acne & AS sta, Advocate for the Patiioner and GP for Services-if for the Respondent
Nos.7 to 3, the Court made the following,

ORDER:

*Heard the counsel for the petitianer.

The Government Pleader for servicasd! takes notice for the respondent Nos. fo 3 for filing counter.

The counsel for the petifioner is germitted to take out personal notice to the respondent No.4 and proof of service shall be Nied within two weeks fram today.

The respandenis arse directed fo maintain status Quo as on today ff not the petitioner is already refieved in the aaid post of the impugned proceedings dated 34 93.2082 until harther orders.

List on 30.03.2022." -- M RAMESH B ABU © DEPUTY REGISTRAR TRUE GOPYH | Ay SECTION OFFICER

cnn OE EPS PAPR

Te,

4. The Principal Secretary, Transport Roads and Buildings. Department, AF, Secretariat, Velaganudi., Guniur Disins The Enaineer-in-Chief (Adin). Hoads & Buildings, MG Road, Viiayawada... Krishna District. .

The Deputy Engineerin-Chiel, Roads & Bul Krishna District.

4 Syi P Srinivasa Rao, Deputy Executive Engineer (R & B) (Elactrical) presently" Working O/D in ALP. Raj Bhavan, Vi awada. (Addresses 1 io 4 by RRA One CC to Sr. Ramatingeswara Rac Kooharla Kota, Advocate [OPUC] Two OCs to GP for Services 1, High Gourl of Andhra Fradesh. [QUT] ="

te

ins

we, Adin, MG Road, Vijayawada

S

med 655

MEM

HIGH COURT

SAMAJ

DATED OAS 2028

NOTE: LIST ON 36.05.2022

ORDER

WP. No S489 of 2022

STATUS QUO

 
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