Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Musunuri Radha Krishna vs Yanamadala Nagamani
2022 Latest Caselaw 3210 AP

Citation : 2022 Latest Caselaw 3210 AP
Judgement Date : 30 June, 2022

Andhra Pradesh High Court - Amravati

Musunuri Radha Krishna vs Yanamadala Nagamani on 30 June, 2022

          THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

S.A.No.21 of 2007

JUDGMENT:-

Sri Naresh Byrapaneni, learned counsel representing Sri K. Sita Ram,

learned counsel for the appellants states that a letter was filed and seeks

permission to withdraw this Second Appeal. Learned counsel has endorsed the

same on the bundle.

Acceding the request for withdrawal, the Second Appeal stands

dismissed as withdrawn.

Pending Interlocutory Applications, if any, shall stand closed.

________________________________ JUSTICE TARLADA RAJASEKHAR RAO

Date: 30-06-2022 EPS

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

S.A.No.21 OF 2007

Date: 30-06-2022

EPS

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs