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Sunkuru Soniya S/O Kesava vs Andhra Pradesh Tourism ...
2022 Latest Caselaw 3153 AP

Citation : 2022 Latest Caselaw 3153 AP
Judgement Date : 29 June, 2022

Andhra Pradesh High Court - Amravati
Sunkuru Soniya S/O Kesava vs Andhra Pradesh Tourism ... on 29 June, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 8476 of 2013

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

12. 29.06.2022 RNT, J

"Separate judgment is passed allowing the writ petition."

_________ RNT, J Dsr

 
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