Mekala Venkata Ramanaiah, Spsr ... vs P.P., Hyd
2022 Latest Caselaw 3016 AP

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Crl.A.No.983 of 2014

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No NOTE

47. 28.06.2022 UDPR, J & GRKP, J Heard arguments of learned Public Prosecutor, Sri Ch. Dhanamjaya, learned counsel for the defacto complainant and reply arguments of learned counsel for appellants.

Reserved for Judgment.

________ UDPR, J

________ GRKP, J JKS