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Karanam Venkata Sanyasi Rao, vs The Government Of Andhra Pradesh, ...
2022 Latest Caselaw 2876 AP

Citation : 2022 Latest Caselaw 2876 AP
Judgement Date : 27 June, 2022

Andhra Pradesh High Court - Amravati

Karanam Venkata Sanyasi Rao, vs The Government Of Andhra Pradesh, ... on 27 June, 2022

Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE: W.P. No. 4431 of 2013

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

10. 27.06.2022 RNT, J

"Separate judgment is passed closing the writ petition".

_________ RNT, J Dsr

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