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Seeking Withdrawal Of The Appeal vs Unknown
2022 Latest Caselaw 2764 AP

Citation : 2022 Latest Caselaw 2764 AP
Judgement Date : 24 June, 2022

Andhra Pradesh High Court - Amravati

Seeking Withdrawal Of The Appeal vs Unknown on 24 June, 2022

        HON'BLE SRI JUSTICE K.SURESH REDDY

                     C.M.S.A.NO.2 OF 2020

JUDGMENT

Seeking withdrawal of the Appeal, the learned counsel for

the Appellant has filed a letter, dated 20-06-2022 into Registry.

The said letter is placed on record.

Accordingly, the C.M.S.A is dismissed as withdrawn. No

order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed

in consequence.

__________________ K.SURESH REDDY,J 24-06-2022.

TSNR

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