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K.Venugopal vs The State Of A.P. Represented By ...
2022 Latest Caselaw 2708 AP

Citation : 2022 Latest Caselaw 2708 AP
Judgement Date : 23 June, 2022

Andhra Pradesh High Court - Amravati
K.Venugopal vs The State Of A.P. Represented By ... on 23 June, 2022
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE No:W.P.No.30418 of 2016 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

11. 23.06.2022 The writ petition is allowed (Judgment delivered. Vide separate judgment).

_________ RNT,J Gk

 
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