M/S.United India Insurance ... vs Mr.Harijana P.Israil Anr
2022 Latest Caselaw 2567 AP

Citation : 2022 Latest Caselaw 2567 AP
Judgement Date : 20 June, 2022

Andhra Pradesh High Court - Amravati

M/S.United India Insurance ... vs Mr.Harijana P.Israil Anr on 20 June, 2022

Bench: Ravi Nath Tilhari

             HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE: C.M.A. No. 588 of 2008


                             PROCEEDING SHEET

SL.     DATE                            ORDER                            OFFICE
NO.                                                                       NOTE

34.   20.06.2022    RNT, J

                          Appellant's counsel had concluded his
                    arguments on 17.06.2022 and the matter was
                    posted today for submissions of the learned
                    counsel for the respondent, who is not present, in

spite of, as submitted by the appellant's counsel, communication of the order dated 17.06.2022 on his what's app.

Judgment reserved.

_________ RNT, J Dsr

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