Munagala Subbalakshumma vs The State Of Andhra Pradesh
2022 Latest Caselaw 2548 AP

           HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                         W.P.No.11462 of 2022

ORDER:

The petitioners had been awarded the various contracts for

Desalting, Restoration and Jungle clearance of Yerramcheruvu and Kallutla

Cheruvu in YSR Kadapa District, under various agreements. After

execution of the said contract, a final bill for a sum of Rs.23,01,191/-

under the Neeru Chettu grant. As the payment of the said amount has not

been made by the respondents, the petitioners have approached this

Court by way of this writ petition.

It is the contention of the petitioners that even though the

respondents admitted that the petitioners are entitled for payment of the

aforesaid sums of money, no payment is being made. The petitioners

contend that such non-payment of money is clearly arbitrary and high-

handed requiring the interference of this Court.

This Court, in various orders, including the judgment of a learned

Single Judge of this Court dated 05.10.2021 in W.P.No.10038 of 2021 and

batch had taken the view that such non-payment of dues is arbitrary and

that such dues need to be cleared by the respondents at the earliest.

In view of the aforesaid directions of this Court in various cases

and after hearing the submissions of the learned counsel for the

petitioners, learned Government Pleader for Irrigation and learned counsel

appearing for the respondents, this writ petition is disposed of with a

direction to the respondents to release the amount of Rs.23,01,191/- to

the petitioners at the earliest, and at any rate, within a period of six

weeks from the date of receipt of a copy of this order. It would also be

open to the petitioners to agitate his claim for interest, if any payable by 2 RRR,J W.P.No.11462 of 2022

the respondents, in an appropriate forum. There shall be no order as to

costs.

As a sequel, pending miscellaneous petitions, if any, shall stand

closed.

_________________________ R. RAGHUNANDAN RAO, J.

15th June, 2022 Js.

                          3                           RRR,J
                                      W.P.No.11462 of 2022




      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO




               W.P.No.11462 of 2022




                  15th June, 2022
Js.