Merugumala Satyanarayana vs Veeria Dhana Raju Babu Rao Died
2022 Latest Caselaw 4660 AP

                      HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO: A.S.No.162 of 2022


                             PROCEEDING SHEET
Sl.No.      Date                         ORDER                         OFFICE
                                                                        NOTE

         26.07.2022 BSB, J
                                    I.A.No.1 of 2022

                         This petition is filed to suspend the
                    judgment and decree dated 18.02.2022 in
                    O.S.No.44 of 2014 on the file of XI Additional
                    District Judge, Gudivada.
                          Notice to respondent nos.2 to 4.

Learned counsel for the petitioners/appellants is permitted to take out personal service of notice to respondent nos.2 to 4 by RPAD and file proof thereof.

Post on 16.08.2022.

_________________ B.S.BHANUMATHI,J

PNV